Gauhati High Court
Shyamalima Das And 38 Ors vs The State Of Assam And 5 Ors on 1 April, 2021
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia, Manash Ranjan Pathak
Page No.# 1/6
GAHC010031952021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/69/2021
1. SHYAMALIMA DAS AND 38 ORS
D/O NABIN DAS, R/O HOUSE NO. 3, KUNDIL NAGAR, HIRIMBAPUR PATH,
ODALBAKRA, GUWAHATI, DIST. KAMRUP(M) (ASSAM), PIN-781034
2: GAUTAM DAS
S/O GOHINDRA CHANDRA DAS
VILL MENIPUR PART I PO SILDUBI DIST. CACHAR (ASSAM) PIN 788112
3: MUKTADIR HUSSAIN LASKAR
C/O ALIM UDDIN LASKAR
VILL UTTARJOSNABAD-I PO LALA
DIST. HAILAKANDI (ASSAM) PIN-788163
4: MOHESH BAISHNAB
S/O LAKSHINDAR BAISHNAB
VILL KHELMA PT-I. PO GUMAR BAZAR
DIST. CACHAR (ASSAM) PIN-788815
5: BISHAL LASKAR
S/O RAKESH LASKAR
VILL KHELMA PT-I PO GUMRA BAZAR
DIST CACHAR (ASSAM) PIN-788815
6: DILWAR HUSSAIN
S/O RAFIQUL HOQUE
VILL KAZIRGRAM PO BHANGA BAZAR
DIST KARIMGANJ (ASSAM) PIN-788701
7: ASHALATA DEVI
S/O SAILESH NATH
VILL BAKRIHARWAR PART I PO PANCHGRAM
DIST HAILAKANDI (ASSAM) PIN-788802
8: ANJANA SINGHA
C/O KRISHNA KUMAR SINGHA
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VILL KASHIPUR PO BORKHOLA DIST CACHAR (ASSAM) PIN-788110
9: R K BINDIYA SANA
D/O BIRENDRA SANA VILL CHNDAM LEIKAI PO KAPTANPUR
DIST CACHAR (ASSAM) PIN-788119
10: AMIT BORO
S/O PRAMOD BORO
VILL BONDAIJARONI PO NO.2 PIRAKATA
DIST SONITPUR(ASSAM) PIN-784110
11: DEEP JYOTI SAIKIA
S/O LATE JADAB SAIKIA
VILL BARPUKHURI PO KABIRALI DIST. UDALGURI (ASSAM) PIN-784525
12: MOHAMMAD SALIM AHMED
S/O MOHAMMAD JALAL UDDIN
VILL GULCHARA PO GULCHARA DIST. KARIMGANJ ASSAM PIN-788720
13: SALIM BANI AMIN
S/O ABDUR RASHID
VILL CHAILA BARI PO KIRTAN PARA
DIST. BONGAIGAON ASSAM PIN-783384
14: JYOTSNA RANI DEVI
D/O SUBUDH CHANDRA NATH
VILL MAYENGIA GAON PO CHARAI BAHI
DIST MORIGAON ASSAM PIN-782106
15: RINKI DEKA
C/O KHAGENDRA NATH DEKA VILL SARIKOT
PO SARIKOT DIST. KAMRUP (R) ASSAM PIN 781380
16: KABITA KUMARI
W/O APURBA KATAKY
VILL AMLOKHI DOLONI PO HALEM DIST. BISWANATH ASSAM
PIN-784170
17: BHAWANI NARAH
D/O NIRAN NARAH
VILL PUTABIL PO BORGOYA KHAGORI DIST. LAKHIMPUR PIN 787031
18: RUPSHAN AHMED BARBHUIYA
S/O FOKOR UDDIN BARBHUIYA
VILL PURBOKITTERBOND II PO AMALA DIST. HAILAKANDI PIN 788164
19: MOUMITA GOPE
D/O RAM KUMAR GOPE
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VILL DUHALIA PO DUHALIA DIST. KARIMGANJ PIN-788724
20: SURAJIT DEY
S/O SUBAL DEY
VILL DAKHIN GOLAGHAT BASTI PO HOJAI DIST. HOJAI PIN 782435
21: MARFUN NEHAR BEGM
C/O NARUL HAQUE
VILL ULUBARI PO JANGALPARA DIST. DARRANG PIN 784116
22: CHAMPAK JYOTI DAS
C/O DWIJEN DAS
VILL BHATHIPARA PO CHHAYGAON DIST. KAMRUP (R) PIN 781124
23: ARIFA BEGUM
C/O SARIFUDDIN AHMED
VILL KALYANPUR PO MORIGAON DIST. MORIGAON PIN-782105
24: MUSADDIKA AHMED
C/O ERSHAD AHMED
VILL KALYANPUR PO MORIGAON DIST. MORIGAON PIN-782105
25: PANKAJ DHUNGANA
S/O BHOLA DHUNGANA
VILL KAMAR PATHAR PO BORGAON DIST. SONITPUR PIN-784149
26: TANUSRI SHILL
S/O DHANESH SHILL
VILL KATONGAON PO THELAMARA DIST. SONITPUR PIN-784149
27: RAJESH KR. DEORI
C/O DIMBAJIT DEURI
R/O HOUSE NO. 43 JUGASHREE NAGAR MODERN SCHOOL ROAD
PO KAHILIPARA DIST. KAMRUP (M) PIN 781019
28: SANGHITA DEY
D/O SWAPAN KUMAR DEY
VIL DEBESHWAR BHABAN JAGAT KUTIR
DIST SILCHAR ASSAM PIN 788004
29: PARISMITA DEORI
C/O DIMBAJIT DEURI
R/O HOUSE NO 43 JUGASHREE NAGAR
MODERN SCHOOL ROAD KAHILIPARA DIST. KAMRUP (M) PIN 781019
30: MARZIA SULTANA LASKAR
D/O NIZAM UDDIN LASKAR
VILL KANAKPUR PART I DIST. CACHAR PIN-788006
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31: SUSMITA BHATTACHARJEE
D/O SWAPAN KUMAR BHATTACHARJEE,
VIVEKANANDA ROAD W/O 7 PO LALA
DIST HAILKANDI(ASSAM) PIN-788163
32: SUTOPA DAS
D/O LATE SURAJIT CH. DAS
VILL UDHARBOND PO UDHARBOND DIST. CACHAR PIN 788030
33: SWEETY CHAKRABORTY
D/O LATE RANJIT CHAKRABORTY VILL UDHARBAND DAYAPUR
DIST. CACHAR ASSAM PIN -788030
34: JAYANTA BORUAH
S/O JIBAN BORUAH
VILL BIHPURIA WARD NO. 4 PO BIHPURIA DIST. LAKHIMPUR
ASSAM PIN 784161
35: LIPI SAIKIA
D/O ARUN SAIKIA
VILL NIZ GOHPUR PO GOHPUR DIST. BISWANATH PIN 784168
36: JOYSHREE SAIKIA
D/O ROBIN SAIKIA VILL NORTH HATIBARGAON L.K ROAD NEAR PKB
NURSINGH HOME PO HAIBARGAON DIST NAGAON ASSAM PIN 782002
37: RAFIQUL ISLAM
C/O LATE AMIR UDDIN VILL URIA GRANT TUBUKI
PO JUMARMUR DIST. NAGAON ASSAM PIN -782427
38: SUHEL AHMED
S/O LATE NOOR AHMED VILL KANKALASH
PO BHANGA BAZAR DIST. KARIMGANJ ASSAM PIN-788701
39: PRITILATA DAS
D/O LT. NARESH CHANDRA DAS
VILL PO FAKUA GRAM DIST. KARIMGANJ ASSAM PIN- 78872
VERSUS
1. THE STATE OF ASSAM AND 5 ORS
REP. BY THE COMMISSIONER SECRETARY, TO THE GOVT. OF ASSAM,
EDUCATION ELEMENTARY DEPARTMENT, DISPUR, GUWAHATI-781006
2:THE DIRECTOR
ELEMENTARY EDUCATION ASSAM KAHILIPARA GUWAHATI-781019
3:THE UNION OF INDIA REP. BY THE JOINT SECRETARY TO THE GOVT. OF
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INDIA DEPTT. OF SCHOOL EDUCATION AND LITERACY MINISTRY OF
HUMAN RESOURCE DEVELOPMENT SASTRI BHAWAN NEW DELHI-110001
4:THE AXOM SARBA SIKSHA ABHIJAN MISSION REP. BY THE MISSION
DIRECTOR SARBA SIKSHA ABHIJAN MISSION ASSAM KAHILIPARA
GUWAHATI-781019
5:THE NATIONAL COUNCIL OF TEACHER EDUCATION (A STATUTORY
BODY OF GOVT. OF INDIA) HAVING ITS OFFICE AT HANZ BHAWAN WING
II BAHADUR SHAH ZAFARMARG NEW DELHI-110002
6:THE MISSION DIRECTOR SARBA SIKSHA ABHIJAN MISSION
ASSAM KAHILIPARA GUWAHATI-78101
Advocate for the Petitioner : MR. K M MAHANTA
Advocate for the Respondent : SC, SSA
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
ORDER
Date : 01-04-2021 (Sudhanshu Dhulia, CJ) Heard Mr. K.K. Mahanta, learned senior counsel for the appellants. Also heard Mr. D. Saikia, learned senior counsel, assisted by Mr. S. Bora, learned standing counsel, Sarva Shiksha Abhiyan (SSA), appearing for all the respondents.
The submission of Mr. K.K. Mahanta, learned senior counsel for the appellants is that this case is squarely covered by the decision dated 03.02.2021 rendered by a Division Bench of this Court in Writ Appeal No.24/2021 (Binod Karmakar & Ors. -Vs- The State of Assam) .
Mr. D. Saikia, on the other hand, has submitted that while rendering the aforesaid judgement, SSA was not heard and only prays that the objections of SSA may be placed on record for which he may be granted two weeks time.
Page No.# 6/6 Two weeks time, as sought for, is hereby granted to move objections by means of an affidavit.
Put up on 20th April, 2021 among the top five cases in the list.
JUDGE CHIEF JUSTICE Comparing Assistant