Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(25) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(25)"Recyclable Waste" means such material that can be used for recycling as defined in Municipal Solid Wastes (Management and Handling) Rules, 2000 framed under the Environment Protection Act, 1986 (No. 29 of 1986);