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State of Odisha - Section

Section 9 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

9. Filling up vacancies.

- The Department will determine the number of vacancies, in the post of Deputy Superintendent of Police, Vigilance to be filled up by the deployment on deputation from Orissa Police/regular Inspectors already on deputation from Orissa Police. If sufficient number of eligible officers in the rank of regular Inspector are already available with Orissa Vigilance, Director, Vigilance may go for deployment from among those eligible Inspectors already under deputation to Orissa Vigilance. As and when felt necessary, the Director of Vigilance may request D.-G. & I.-G. of Police for deployment on deputation of required staff.