Section 59(3)(v) in Rajasthan Power Sector Reforms Act, 1999
(v)all references t o State Electricity Board in the Electricity (Supply) Act, 1948 (Central Act No. 54 of 1948) in so far as the State of Rajasthan is concerned shall be read as reference to the Commission or Corporation or other licensees or where it relates to general policy matters, the State Government: