Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act] State of Rajasthan - Subsection Section 53(1)(c) in The Rajasthan Housing Board Act, 1970 (c)that remuneration and conditions of service of the Housing Commissioner and other officers and servants of the Board under section 15;