Section 2(xv) in The Orissa Ayurvedic Medicine Act, 1960
(xv)"Recognised institution" means [the Gopabandhu Ayurveda Mahavidyalaya] [Substituted vide Act No. 29 of 1970, Section 2.], Puri and such other Ayurvedic teaching institution as may from time to time be recognised by the Faculty under this Act;
