Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Himachal Pradesh - Section

Section 18 in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

18. Publication of correct records.

- The records prepared or corrected under sub-section 2 of section 17 shall be published in the village in the prescribed manner and a copy shall be sent to the Collector.