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[Cites 0, Cited by 0] [Section 329] [Entire Act]

Bengal Presidency - Subsection

Section 329(d) in Police Regulations, Bengal , 1943

(d)The sentries on duty between sunset and sunrise shall be provided with a lantern, which shall be kept burning brightly at a safe distance from the door, but in such a position as to illuminate the interior of the lock-up.