Bombay High Court
Dnyaneshwar M. Mhatre vs Radhasoami Satsang Beas And Ors on 31 January, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4209 OF 2016
Dnyaneshwar M. Mhatre ....Petitioner
V/S
Radhasoami Satsang Beas And Ors ....Respondent
CORAM : K.K. TATED, J
DATE : 31st January, 2019
P.C. :
Due to paucity of time stand over to 17/09/2019. Interim protection, if any, granted earlier and in force as on today, to continue till next date.
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