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State of Rajasthan - Section

Section 5 in Rajasthan Scheduled Castes, Scheduled Tribes, Backward Classes, Special Backward Classes and Economically Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2008

5. No reservation in certain cases.

- Notwithstanding anything contained in section 4, there shall be no reservation in respect of the following posts: -
(a)the posts to be filled by transfer or deputation; and
(b)the post which is single (isolated) in any cadre or grade