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[Cites 0, Cited by 0] [Section 45(4)] [Section 45] [Entire Act]

State of Karnataka - Subsection

Section 45(4)(a) in Rajiv Gandhi University of Health Sciences Act, 1994

(a)direct a local inquiry to be made by a competent person or persons authorised by the Syndicate in this behalf in respect of such matters as may be deemed necessary and relevant;