Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Uttar Pradesh - Subsection Section 10(4) in The Group 'D' Employees Service (U.P.) Rules, 1985 (4)No person shall be eligible for appointment as Daftri, Book Binder unless he is found to possess requisite knowledge of book binding work and has good experience of that work.
