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Union of India - Section

Section 29 in The Unit Trust Of India Act, 1963

29. [ Furnishing of information. [Substituted by act 52 of 1975, Section 55, for s. 29 (w.e.f. 16-2-1976).]

The Reserve Bank or the Development Bank may, from time to time, call upon the Trust to furnish such information as either of the said banks may require, and the Trust shall be bound to furnish the same.]