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State of Chattisgarh - Section

Section 19 in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

19. Registration of the Cases by High Power Certification Scrutiny Committee.

(1)The Higher Power Certification Scrutiny Committee shall register the referred cases by Verification Committee or by the State Government or by the State Government in FORM-5G.