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Himachal Pradesh High Court

Gian Chand vs . Onkar Singh & Ors. on 5 May, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Gian Chand Vs. Onkar Singh & Ors.

RSA No.555 of 2012 .

5.5.2022 Present: Mr. Prashant Sharma, Advocate for the appellant.

Ms. Garima Kuthiala, Advocate, for the respondents.

Learned counsel for the appellant seeks more time to file Power of Attorney. Be filed within four weeks. List thereafter.

(Chander Bhusan Barowalia) r Judge 5th May, 2022 (Guleria) ::: Downloaded on - 05/05/2022 20:08:21 :::CIS