Section 25(2)(iii) in The U.P. Cinematograph Rules, 1951

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(2)(iii) in The U.P. Cinematograph Rules, 1951

(iii)Within the projection room the insulting material of all electric of all electric cables including the leads of the pendant lights and fans shall be covered with fire-resisting material;

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State of Uttar Pradesh - Subsection

Section 25(2)(iii) in The U.P. Cinematograph Rules, 1951