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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(4) in Rules under the United Provinces Excise Act, 1910

(4)Powers, under Section 25 of the Act, to declare the distance from the limits of any military cantonments within which no licence for the manufacture or sale of liquor or for an exclusive privilege in respect of liquor under Section 24 shall be granted except with the consent of the Commanding Officer.