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State of Uttar Pradesh - Section

Section 11 in The U.P. Consolidation Lekhpals Service Rules, 1978

11. Physical Fitness.

- No candidate shall be directly appointed to a post in the service unless he is in good mental and physical health) and free from physical defect likely to interfere with the efficient discharge of his duties. Before a directly recruited candidate is finally approved for appointment in the service he shall be required to produce a certificate of fitness in accordance with the rules framed under Fundamental Rule 10 and contained in Chapter III of the Financial Hand Book, Volume II, Parts II to IV.