Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Odisha - Subsection

Section 3A(c) in The Shri Jagannath Temple Rules, 1960

(c)for journeys performed partly by train and partly by bus, an amount equal to the aggregate of the first class train fare for the portion covered by train and the upper class bus fare for the portion covered by bus; and