Central Administrative Tribunal - Delhi
Narender Kumar Yogi vs Comm. Of Police on 14 January, 2020
Central Administrative Tribunal
Principal Bench, New Delhi
OA No. 3019/2017
New Delhi, this the 14th day of January, 2020
Hon'ble Mr. S.N.Terdal, Member (Judicial)
Hon'ble Mr.Mohd. Jamshed, Member (Administrative)
1. Narendra Kumar Yogi,
S/o sh. Ghanshyam Yogi, Age 23 Yrs.
R/o VPO Baharawanda,
The Sikrai, Dausa,
2. Lekhraj Prajapat
S/o Sh.Ramkrishan Prajapat, Age 23 Yrs
R/o Maholia Bhagatpura, APO
Narayanpur Teh. Thanagazi, Alwar, Rajasthan
3. Lekh Ram
S/o Sh. Ramawtar Age-24 Yrs
R/o Vill- Khiwaheri Neemuchana
Alawar, Rajasthan
4. Mohd. Ayz Alam, Age 24 Yrs
S/o Mohd Islam
R/o H No. 225/5, Gali No. 10
Chauhan Bangar, North East Delhi-110053
5. Lokesh Kaushik
S/o Chhaila Ram Kaushik, Age 22 Yrs
R/o Hoshiyarpur Sector-51
Noida,Gautam Budgh Nagar (UP)
6. Mandeep
S/o Sh. Ram Kishan Saini , Age -22 Yrs
R/o Vill-Dudiwala Kishan Pura,
PO-Dhoka Hariya, Bhiwani, (UP)
7. Lokesh
S/o Sh. Shir Nagesh , Age-24 Yrs
R/o VPO Khandwa Tehsi,
Buhana Dist. Jhunjhunu, Rajasthan
8. Manish Singh
S/o Jagdish Singh, Age-21Yrs
R/o VPO Chhara, Jhajjar (UP)
9. Manish Kumar
S/o Hansraj , Age -25 Yrs
R/oPost -Bawal, Tehsil -Bawal,
Tihara Rewari Haryana
10. Sandeep Kumar
S/o Meer Singh , Age 24 Yrs
R/o Village and post Bharana
Bulandshahr, UP
11. Rahul Kumar
S/o Rahul Kumar, Age 24 Yrs
R/o Vill -Chapota Post -Ganiwalai
Dist. Aligargh (UP)
12. Naveen
S/o Ramesh Kmar, Age 24 Yrs
R/o Sainipura Colony,
Somnath Mandir Near, New Subzi Mandi, Harayana
13. Rajveer Gurjar
S/o Jairam Gurjar, Age 23 Yrs
R/o Ward No. 35 Yrs, Kailadevi Mandir Ke Pas Saloda
Mode, Gangapur City, Sawai Madhopur, Rajasthan
14. Mohit Kumar
S/o Khushiram, Age 25 Yrs
R/o VPO Daulcfha Thana Baleni,
Baghapat (UP)
15. Sandeep
S/o Subhash Chander , Age 24 Yrs
R/o Ward No. 14, Barwa, Bhiwani, Haryana
16. Sanjay Bhati,
S/o Pratap Singh, Age 25 Yrs
R/o Village Gharhi Dadri,
Gautam Budha Nagar (UP)
17. Jaswant
S/o Dharmbir , Age 23 Yrs
R/o Vill- Chandol , Jhahhar, Haryana
18. Jitesh Kumar Rawat
S/o Ombeer , Age 24 Yrs
R/o B-183, Gali No. 3 Room No. 4
Gazipur Village, East Delhi.
19. Anil Kumar
S/o Sh. Chanchandra Nagar, Age-20 Yrs
R/o Village -Nawada Post -Dankaur,
Nawada, Gautam Budha Nagar (UP)
20. Amit Kumar
S/o Sh. Vijaypal, Age 23 Yrs
R/o Bishark , Kahirpur, (UP)
21. Ashish Nagar,
S/o Sh. Vinod Kumar, Age 20 Yrs
R/o Vill Bambawar, Dadri,
Gautam Budh Nagar, (UP)
22. Saurabh Rathi
S/o Dinesh Kumar Rathi, Age 23 Yrs
R/o H No. 300, Gali No. 5
Roshan Vihar, East Sadatpur North East, Delhi.
23. Vishav Parkash
S/o Sunder Lal, Age 24 Yrs
R/o Vill -Khaspur, Narnaul,
Mohindergarh, Haryana -Applicants
(By Advocate: Ms. Harvinder Oberoi for Mr.Harpreet Singh)
Versus
1. The Commissioner
Police Head Quarters,
MSO Building, ITO
New Delhi-110002.
2. The Dy. Commissioner of Police (Recruitment Cell)
Delhi, MSO Building, ITO
New Delhi-110002
3. Staff Selection Commission
Through its Chairman
Block No. 12, CGO Complex
Lodhi Road, New Delhi. - Respondents
(By Advocate: Mr. Virender Singh, Mr. Anuj Kumar Sharma)
O R D E R (ORAL)
By Hon'ble Mr. S.N. Terdal, Member(J):-
Learned proxy counsel for the applicant submits that relief claimed in this OA has already been given to the applicants by the respondents. Hence, the OA is dismissed as having become infructuous.
(Mohd. Jamshed) (S.N. Terdal)
Member(A) Member (J)
/mk/