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Union of India - Section

Section 2 in The Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2001

2. Amendment of section 1.- In the Narcotic Drugs and Psychotropic Substances Act, 1985 (61 of 1985 ) (hereinafter referred to as the principal Act), in section 1, in sub- section (2), after the words" whole of India", the following shall be inserted, namely:-" and it applies also-(a) to all citizens of India outside India;

(b)to all persons on ships and aircrafts registered in India, wherever they may be".