Madhya Pradesh High Court
Manmohan Singh vs The State Of Madhya Pradesh on 26 July, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 9496 of 2023 (MANMOHAN SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 26-07-2023 Ms. Mehul Shukla - Advocate for the appellant.
Shri K. K. Tiwari - Government Advocate.
Heard on the question of admission. Appeal is admitted for hearing. Let the record of Court below be also requisitioned.
(S. A. DHARMADHIKARI) (PRANAY VERMA)
JUDGE JUDGE
jyoti
Signature Not Verified
Signed by: JYOTI
CHOURASIA
Signing time: 27-Jul-23
10:18:38 AM