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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(xxiv) in The Jadavpur University Act, 1981

(xxiv)to provide for co-operation and reciprocity among Institutions and laboratories and the University so as to foster the development of academic life and to ensure the fullest utilisation of the teaching resources available on the recommendation of the respective Faculty Council for post-graduate and undergraduate studies;