Delhi High Court - Orders
Dabur India Limited vs Zydus Wellness Ltd on 28 November, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 481/2020 & I.As. 9881/2020, 16649/2022
DABUR INDIA LIMITED ..... Plaintiff
Through: Ms. Harshita, Adv. (M: 9205646164)
versus
ZYDUS WELLNESS LTD ..... Defendant
Through: Ms. Ankita Seth, Adv. (M:
9711239881)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 28.11.2023
1. This hearing has been done through hybrid mode.
2. Ld. Counsels for the parties jointly request for an adjournment.
3. List on 12th March, 2024.
PRATHIBA M. SINGH, J.
NOVEMBER 28, 2023/dk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/11/2023 at 21:46:04