Section 8(3)(a) in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975

[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

(a)If he was on duty on the 31st March of the preceding year by the deduction which he makes in this behalf from his pay bill for that month.

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