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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Uttar Pradesh - Subsection

Section 93(2) in The U.P. Minor Minerals (Concession) Rules, 1963

(2)No mining lease shall be granted in respect of any area which is not compact and contiguous or otherwise not suitable to scientific development :Provided that in respect of small deposits not suitable to scientific mining in isolated patches a mining lease may be granted for a cluster of such deposits without any division.