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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3) in Colonial Courts of Admiralty (India) Act, 1891

(3)the High Court of Judicature at Bombay, [* * *] [ The word "and" was rep. by the A.O. 1948.][* * * * * * * * *] [The words and figures "(4) the High Court of judicature at Rangoon, (5) the Court of the Resident at Aden, and" were rep. by the A.O. 1937 and "(6) the District Court of Karachi" rep. by the A.O. 1948.]