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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2) in Government Securities Act, 1330 F

(2)When the amount of any Government security is payable to two or more persons jointly and one or more of them die; the amount of such security shall be payable to the survivor or survivors or to the representative of the deceased or to any of them.