Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 21 in The Orissa Loan Stipend Fund Rules 21. The travelling expenses of any member of the Committee other than those who are whole-time Government servants shall be paid from the Fund at the rate admissible to non-official members of Committees and conferences.
