Section 2(b) in The Punjab Cattle Fairs (Regulation) Act, 1967
(b)'cattle' includes a buffalo, camel, cow, donkey, elephant, goat, horse, mule, sheep and their young-ones and such other animals as the State Government may by notification specify;(bb)[ 'cattle fair' means a gathering of more than twenty-five persons for the purpose of general sale, purchase or exhibition for general sale or purchase of cattle; [and includes cattle market] [Clause (bb) inserted by Act 18 of 1968, section 2.];(bbb)[ 'cattle market' means a place where the business of sale or purchase of cattle is regularly conducted;] [Clause (bbb) inserted by Punjab Act 16 of 1973.]
