Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14A] [Entire Act]

State of Jharkhand - Subsection

Section 14A(5) in Bihar Factories Rules, 1950

(5)The fees and additional fees for the renewal of certificate of fitness shall be the same as prescribed in these rules for grant of certificate of fitness.