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[Cites 0, Cited by 0] [Section 32B(1)] [Section 32B] [Entire Act]

State of Bihar - Subsection

Section 32B(1)(iv) in Bihar Private Irrigation Works Act, 1922

(iv)forthwith publish a notice in the prescribed manner in every village through which the irrigation work is proposed to be taken, stating that so much of the land as belongs to such village has been so marked out: