Supreme Court - Daily Orders
M/S Vasu Clothing Private Ltd. vs Union Of India on 26 August, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.46 COURT NO.9 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8198/2019
(Arising out of impugned final judgment and order dated 17-12-2018
in WP No. 17999/2018 passed by the High Court Of M.P At Indore)
M/S VASU CLOTHING PRIVATE LTD. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 26-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Arunabh Chowdhury, Adv.
Mr. Arjun Vinod Bobde, Adv.
Mr. Vaibhav Tomar, Adv.
Mr. Varun Satiya, Adv.
Mr. Abhishek Roy, Adv.
Ms. Shruti Choudhry, Adv.
Mr. Dechen Wangdi Lachungpa, Adv.
Ms. Richa Relhan, Adv.
Ms. Surbhi, Adv.
Mr. Rajat Joseph, AOR
For Respondent(s) Mr. Jai Dehadrai, Adv.
Mr. Jay Anand, Adv.
Mr. Prashant Vaxish, Adv.
Ms. Praveena Gautam, Adv.
Mr. B. Krishna Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 23rd October, 2019 (non- miscellaneous day).
As prayed, liberty is granted to the parties Signature Not Verified to file short synopsis in the meantime.
Digitally signed by CHARANJEET KAUR Date: 2019.08.29 17:27:27 IST Reason: (NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER