Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 81(1)] [Section 81] [Entire Act] Union of India - Subsection Section 81(1)(g) in The Navy Act, 1957 (g)forfeiture of time for promotion in the case of officers below the rank of commander and master chief petty officers;