Section 3(ii) in The Central Administrative Tribunal Rules Of Practice, 1993

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Union of India - Subsection

Section 3(ii) in The Central Administrative Tribunal Rules Of Practice, 1993

(ii)"Application" means and includes Original Application O.A., Review Application R.A., Transferred Application T.A., Miscellaneous Application M.A. and Petition for Transfer P.T.;

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Union of India - Subsection

Section 3(ii) in The Central Administrative Tribunal Rules Of Practice, 1993