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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 24(2)(c) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993

(c)to investigate into the complaints received from investors, other portfolio managers or any other person on any matter having a bearing on the activities of the portfolio manager; and