Himachal Pradesh High Court
Bbn Passenger CoOperative Transport ... vs . State Of H.P. & Ors. on 8 May, 2025
Bench: Tarlok Singh Chauhan, Sushil Kukreja
BBN Passenger Cooperative Transport Society Vs. State of H.P. & Ors.
CWP No. 5400 of 2024 08.05.2025 Present: Mr. Udit Shourya Kaushik, Proxy Counsel for the petitioner.
Mr. I.N. Mehta, Senior Additional Advocate General with Mr. Ramakant Sharma, Mr. Navlesh Verma, Ms. Sharmila Patial, Mr. Sushant Keprate, Additional Advocates General, Mr. J.S. Guleria and Mr. Raj Negi, Deputy Advocates General, for the respondents/State.
As prayed for, list on 15.05.2025.
[ ( Tarlok Singh Chauhan ) Judge ( Sushil Kukreja ) Judge 08th May, 2025 (Sumit)