Delhi High Court - Orders
Shashi Bhushan Shugla vs M/S Scj Plastics Ltd & Anr on 11 October, 2022
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~53 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 33/2020 & CM APPL. 1231/2020
SHASHI BHUSHAN SHUGLA ..... Petitioner
Through: Mr. Rajiv Raheja, Adv.
versus
M/S SCJ PLASTICS LTD & ANR ..... Respondents
Through: Mr. Mr. Pankaj Chaudhary,
Adv. for R-1
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 11.10.2022
1. As it is now 05:30 p.m., it is not possible to hear this matter today.
2. Re-notify on 23rd March 2023 for disposal.
C.HARI SHANKAR, J OCTOBER 11, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:12.10.2022 15:06:14