Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 37A in The Indian Post Office Rules, 1933 37A. Bottles of anthrax spore vaccine may be transmitted by post by laboratories permitted by the Central or State Governments to dispatch or receive such articles and on the conditions prescribed in clauses (b), (c) and (d) to rule 37 above.
