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State of Tamilnadu - Section

Section 111 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

111. Maintenance of Suit Register.

- The market committee or Board shall maintain a register of litigation in Form 61. The undisposed cases at the close of the year with the cost thereof which has not been recovered or has been recovered partially shall be carried over to the Register for the ensuing year. The register shall be periodically reviewed by the concerned executive authority and see that necessary action for recovery of due is taken in time. Every market committee shall also maintain a register of composition of offence in Form 62 and a register of Prosecution in Form 63.