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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

UT Ladakh - Subsection

Section 24(1)(d) in The University of Ladakh Act, 2018

(d)to formulate, modify or revise, subject to control of the Syndicate and the University Council, schemes for the constitution of Faculties and for the assignment of subjects to the Faculties ;