Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in Rules for Appointment to the Bihar Medical Service 6. The candidate must be graduates of an Indian University, be registered under the Bihar and Orissa Medical Act (II of 1916) and must not be over 28 years of age.
