Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(1) in Gujarat High Court Rules, 1993 (1)Appeals from Original Decrees in Suits where the value of the subject matter of the suit does not exceed [Rs.20,00,000/-] [Notification No. C-2002/93 dated 20.04.2012.] or is incapable of valuation.
