Section 254(1)(b) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 254(1)] [Section 254] [Entire Act]

Union of India - Subsection

Section 254(1)(b) in The Income Tax Act, 2025

(b)any building or place occupied by any person in respect of whom such authority exercises jurisdiction,at which a business or profession is carried on, regardless of the fact that such place be the principal place or not of such business or profession and require any proprietor or employee or any other person, who may at that time and place, be attending in any manner to, or helping in, or carrying on of such business or profession, to furnish such information as may be prescribed.

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Union of India - Subsection

Section 254(1)(b) in The Income Tax Act, 2025