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State of Madhya Pradesh - Section

Section 7 in Madhya Pradesh Private Security Agencies Rules, 2012

7. Provision for Supervisors.

(1)There shall be one supervisor to supervise the work of not more than fifteen private security guards.
(2)In case the private security guards are on security duty in different premises and it is not practical to supervise their work by one supervisor, the Agency shall depute such number of supervisors so that at least for every six private security guards there is one supervisor available for assistance, advice and supervision