Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 247(11)] [Section 247] [Entire Act]

Union of India - Subsection

Section 247(11)(a) in The Income Tax Act, 2025

(a)for obtaining ingress into any building, place, vessel, vehicle or aircraft to be searched where free ingress thereto is not available; and