Mrs. Neera Rani Gupta vs Sebi on 4 July, 2023

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Securities Appellate Tribunal

Mrs. Neera Rani Gupta vs Sebi on 4 July, 2023

Bench: Tarun Agarwala

BEFORE THE SECURITIES APPELLATE TRIBUNAL
                 MUMBAI

                                  Date of Decision: 04.07.2023


              Misc. Application No. 734 of 2023
                             IN
                   Appeal No. 127 of 2023


Mrs. Neera Rani Gupta
R/o B 130 Oriental Appt.
Plot No. 50, Sector 9, Rohini,
Delhi- 110 085                                      ...Applicant

Versus

National Stock Exchange of India Limited
Exchange Plaza, Plot No. C/1,
G Block, Bandra Kurla Complex,
Bandra (E), Mumbai- 400 051                      ...Respondent


Mr. Prashant Trivedi, Advocate for the Applicant.

Mr. Akshay Vani, Advocate with Mr. Sunilkumar, Mr. Aditya
Manjrekar and Mr. Jaikishan Lakhwani, Advocates i/b MLS
Vani & Associates for the Respondent.


CORAM: Justice Tarun Agarwala, Presiding Officer
       Ms. Meera Swarup, Technical Member



Per: Justice Tarun Agarwala, Presiding Officer (Oral)


1.

The learned counsel for the applicant states that he does not wish to press the Misc. Application. Dismissed as not pressed.

2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member PRERNA Digitally by PRERNA signed 04.07.2023 PK MANISH MANISH Date:

KHARE KHARE 2023.07.06 17:27:20 +05'30'

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