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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2)(a) in The Tamil Nadu Electricity Supply Code, 2004

(a)enter, inspect, break open and search any place or premises in which he has reason to believe that electricity has been or is being used unauthorisedly;