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State of Bihar - Section

Section 12 in The Bihar Intermediate Education Council Act, 1992

12. Resignation of members.

(1)The Vice-Chairman or any Member of the Council other than ex-officio Member may submit his resignation in writing to the Chairman of the Council.
(2)The State Government shall, having accepted the resignation of the Vice-Chairman or member shall notify it and the post of the member concerned shall fallen vacant from the date of the notification.