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State of Assam - Section

Section 66 in The Assam Excise Rules, 2016

66. Provision of accommodation for the supervisory staff.

- The licensee shall provide suitable rent free quarters to the satisfaction of the Excise Commissioner for the excise staff posted at the manufactory in close proximity to the premises or at such nearby place of the manufactory. He shall also supply such office with such furniture as may be required for the use of the officer within the manufactory.